Surendra Parihar vs The Manag. Director, Jodhpur ...
2021 Latest Caselaw 9508 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6813/2021

Surendra Parihar

----Petitioner Versus The Manag. Director, Jodhpur Vidhyut Vitran Nigam Ltd.

----Respondent

For Petitioner(s) : Mr. Kuldeep Singh (through VC) For Respondent(s) : Mr. Mahendra Bishnoi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2021

Learned counsel Mr. Mahendra Bishnoi appearing for all the

respondent seeks time to file reply to the writ petition. Time

prayed for is granted.

List the matter after summer vacation.

(VIJAY BISHNOI),J

30-Arun/-

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