Suresh Kumar vs State Of Rajasthan
2021 Latest Caselaw 9506 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6574/2021

Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.A. Siddiqui (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2021

The issue regarding the registration of the candidates with

Rajasthan Para Medical Council is pending consideration with the

Division Bench in D.B. Civil Special Appeal (Writ) No.866/2020

[Rajasthan Para Medical Council Vs. Arshad & Ors.] at Jaipur

Bench, hence, no order can be passed at this stage regarding

keeping a seat vacant for the petitioner as prayed by the learned

counsel for the petitioner.

List after six weeks.

(VIJAY BISHNOI),J

2-akash/-

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