Kastur Chand vs State Of Rajasthan
2021 Latest Caselaw 9477 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6136/2021

Kastur Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kan Singh Oad (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

Issue notice, returnable within a period of eight weeks.

(VIJAY BISHNOI),J

2-Arun/-

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