Naresh Taldar vs Municipal Council, Banswara
2021 Latest Caselaw 9476 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6550/2021

Naresh Taldar

----Petitioner Versus Municipal Council, Banswara

----Respondent

For Petitioner(s) : Mr. Narendar Thanvi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

Issue notice, returnable within a period of ten weeks.

(VIJAY BISHNOI),J

3-Arun/-

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