Umesh Beniwal vs State Of Rajasthan
2021 Latest Caselaw 9464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6190/2021

Umesh Beniwal S/o Sh. Jawantaram, Aged About 32 Years, B/c Jat, R/o Leelsar, Teh. And Police Thana Chouhtan, Dist. Barmer (Raj.). (Lodged At Dist. Sub Jail, Balotara).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhanwar Lal Dudy, through V.C. For Respondent(s) : Mr. Sudhir Tak, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/05/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Miscellaneous Bail Application.

Hence, the present Criminal Miscellaneous Bail Application is

dismissed as withdrawn.

(MANOJ KUMAR GARG),J 75-Prashant/-

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