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Khetaram vs State Of Rajasthan
2021 Latest Caselaw 9463 Raj

Citation : 2021 Latest Caselaw 9463 Raj
Judgement Date : 13 May, 2021

Rajasthan High Court - Jodhpur
Khetaram vs State Of Rajasthan on 13 May, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6220/2021

Khetaram S/o Rekharam, Aged About 35 Years, resident of Jogasar Kuan, Tehsil Bayatu, Dist. Barmer (Raj.).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ramesh Siyag, through V.C. For Respondent(s) : Mr. Sudhir Tak, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/05/2021

Petitioner's bail application has already been allowed by this

Court.

Hence, the present Criminal Miscellaneous Bail Application is

hereby dismissed as having become infructuous.

(MANOJ KUMAR GARG),J 83-Prashant/-

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