Vijaypal vs State Of Rajasthan
2021 Latest Caselaw 9425 Raj

(1 of 1) [CRLAS-452/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 452/2021

Vijaypal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Umesh Shrimali, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

One week's time is granted for filing extra sets.

Upon filing the extra sets, notice be immediately issued to

the respondent No.2, returnable within two weeks.

(MANOJ KUMAR GARG),J 91-MS/-

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