Kishan Singh vs State
2021 Latest Caselaw 9420 Raj

(1 of 1) [CRLMB-6062/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6062/2021

Kishan Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Learned Public Prosecutor is directed to call for the medical

report of ailing mother of the petitioner.

Put up on 18.05.2021, as prayed.

(MANOJ KUMAR GARG),J 82-MS/-

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