Labhu Ram vs State Of Rajasthan
2021 Latest Caselaw 9419 Raj

(1 of 1) [CRLMB-6088/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6088/2021

Labhu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Siddharth Karwasra, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up on 17.05.2021, as prayed.

(MANOJ KUMAR GARG),J 83-MS/-

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