Chhailaram vs State Of Rajasthan
2021 Latest Caselaw 9416 Raj

(1 of 1) [CRLMB-6058/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6058/2021

Chhailaram S/o Shri Shaktaram, Age 50 years, B/c Devasi, R/o Village Baswani, Tehsil & District Nagaur. (Presently lodged in Sub-Jail, Merta)

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Counsel for the petitioner submits that the present interim

bail application has become infructuous.

Hence, the interim bail application is dismissed as having

become infructuous.

(MANOJ KUMAR GARG),J 81-MS/-

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