Mintu Modasiya @ Bintu Modasiya vs State
2021 Latest Caselaw 9397 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 366/2021

Mintu Modasiya @ Bintu Modasiya

----Appellant Versus State

----Respondent Connected With

1. S.B. Criminal Appeal (sb) No. 112/2021

2. S.B. Criminal Appeal (sb) No. 162/2021

For Appellant(s) : Mr. DS Gharsana, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP Mr. KR Saharan, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/05/2021

Put up these matters on 19.05.2021, as prayed.

(MANOJ KUMAR GARG),J 85-87-MS/-

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