Vijaylakshmi vs Mukul
2021 Latest Caselaw 9392 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D. B. Civil Reference No. 1/2021

Vijaylakshmi

----Petitioner Versus Mukul

----Respondent

For Petitioner(s) : By Court For Respondent(s) : Mr. Vinay Jain through video conferencing

HON'BLE THE CHIEF JUSTICE INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/05/2021

Heard learned counsel Mr. Vinay Jain.

Arguments concluded. Judgment reserved.

(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ

5-Inder/VivekM/-

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