Smt. Tulsi Devi vs Lala Ram
2021 Latest Caselaw 9391 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6789/2019

Smt. Tulsi Devi

----Petitioner Versus Lala Ram

----Respondent

For Petitioner(s) : None Present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Await return of notice for four more weeks.

(VIJAY BISHNOI),J

18-akash/-

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