Mohit Sharma vs State Of Rajasthan
2021 Latest Caselaw 9382 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7078/2021

Mohit Sharma & Anr.

----Petitioners Versus State Of Rajasthan & Anr.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Vivek Siddh (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

At the request of learned counsel for the petitioners,

list this matter after four weeks.

(VIJAY BISHNOI),J

14-ms rathore

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