Citation : 2021 Latest Caselaw 9359 Raj
Judgement Date : 6 May, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6474/2021
K.b. Fab Tax, 41, Bada Bas, Pali Marwar (Raj.) (Huf Firm) Through Its Karta Amarchand Samdariya S/o Shri Heera Lal Ji, Age 67 Years, By Caste Samdariya, R/o 41, Bada Bas, Pali Marwar (Raj.).
----Petitioner Versus
1. Rajasthan State Industrial And Investment Corporation Ltd., Through Its Chairman And Managing Director, Udyog Bhawan, Tilak Marg, Jaipur.
2. The Senior Regional Manager, Rajasthan State Industrial And Investment Corporation Ltd., I.t.i. Road, Pali.
3. The Collector Cum Chairman, Allotment Committee, Punayata Industrial Area, Pali.
4. The District Industries Centre, Pali, Through General Manager Cum Member Secretary.
5. M/s Memuna Mohd Hussain, Through Proprietor Shri Noor Mohd. S/o Shi Mohd. Hussain, R/o 13, Busi Ki Gali, Pyara Chowk, District Pali.
----Respondents
For Petitioner(s) : Mr. Naresh Singh (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
06/05/2021
Issue notice to the respondents. Issue notice of stay
application also, returnable within a period of four weeks.
In the meanwhile, any proceedings hereinafter shall remain
subject to final outcome of the writ petition.
Connect with SB Civil Writ Petition No.6069/2021.
(VIJAY BISHNOI),J
2-Arun/-
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