Citation : 2021 Latest Caselaw 9358 Raj
Judgement Date : 6 May, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6475/2021
M/s Classic Fabrics, Address A/62, Sumerpur Road Industrial Area, Pali. Through Its Proprietor, Smt. Aamana W/o Shri Fareed Mohd., Age 84 Years, R/o 62 Juma Maszid Road, District Pali (Raj.) Power Of Attorney Mohd. Saleem Chhipa S/o Shri Fareed Mohd, Age 48 Years, R/o 62 Juma Maszid Road, District Pali (Raj.).
----Petitioner Versus
1. Rajasthan State Industrial And Investment Corporation Ltd., Through Its Chairman And Managing Director, Udyog Bhawan, Tilak Marg, Jaipur.
2. The Senior Regional Manager, Rajasthan State Industrial And Investment Corporation Ltd., I.t.i. Road, Pali.
3. The Collector Cum Chairman, Allotment Committee, Riico, Pali.
4. The District Industries Centre, Pali, Through General Manager Cum Member Secretary.
----Respondents
For Petitioner(s) : Mr. Naresh Singh (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
06/05/2021 Issue notice to the respondents. Issue notice of stay
application also, returnable within a period of four weeks.
In the meanwhile, any proceedings hereinafter shall remain
subject to final outcome of the writ petition.
Connect with SB Civil Writ Petition No.6069/2021.
(VIJAY BISHNOI),J
3-Arun/-
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