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Birbal Ram vs State Of Rajasthan
2021 Latest Caselaw 8614 Raj

Citation : 2021 Latest Caselaw 8614 Raj
Judgement Date : 26 March, 2021

Rajasthan High Court - Jodhpur
Birbal Ram vs State Of Rajasthan on 26 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3651/2021

Birbal Ram S/o Shri Babu Lal, Aged About 22 Years, Meerpura, Tehsil Raniwara, District Jalore. (Lodged In Sub Jail, Bhinmal).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. T.R. Choudhary For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

17-msrathore/-

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