Gurtej Singh vs State
2021 Latest Caselaw 8613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3657/2021

Gurtej Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. D.S. Gharsana, Mr. Suresh Nehra For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Call for case diary.

List on 17.4.2021.

(VIJAY BISHNOI),J

21-msrathore/-

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