Pooja Patel vs State Of Rajasthan
2021 Latest Caselaw 8607 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3752/2021

Pooja Patel

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pukh Raj Godara For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Call for case diary.

List on 22.04.2021.

(VIJAY BISHNOI),J

Surabhii/41-

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