Prem Kumar vs State Of Rajasthan
2021 Latest Caselaw 8604 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous VII Bail Application No. 3961/2021

Prem Kumar S/o Sh. Bhagirath, Aged About 40 Years, R/o Ward No. 2, Kishanpura, Dhikhnada, Tehsil And District Hanumangarh. (Presently Lodged At District Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vipin Makkad For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Learned counsel for the petitioner wants to withdraw

this seventh bail application.

Hence, this seventh bail application is dismissed as

withdrawn.

(VIJAY BISHNOI),J

84-msrathore/-

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