Surendra Singh vs State
2021 Latest Caselaw 8595 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 366/2001

Surendra Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Karan Singh Rathore, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

The matter comes up on an application for early hearing of

the case.

In the facts and circumstances of the case, no plausible

ground is made out to hear the matter at an early date.

Hence, the application is dismissed.

(MANOJ KUMAR GARG),J 117-MS/-

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