Rajasthan High Court - Jodhpur
Girdharilal vs The State Of Rajasthan on 26 March, 2021
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5388/2021
1. Girdharilal S/o Shri Rampratap Godara, Aged About 36
Years, R/o Village And Post Kalyansar Naya, Tehsil Shree
Dungargarh, Distt. Bikaner (Raj.).
2. Jeetram Meena S/o Shri Ramswroop Meena, Aged About
34 Years, R/o Village Sotoli, Post Bada Gawan Sarwar,
Tehsil Bonli District Sawai Madhopur (Raj.).
3. Sandeep Kumar S/o Shri Jagdish Prasad, Aged About 30
Years, R/o Village And Post Bhairunpura, Tehsil Dhod,
Distt. Sikar (Raj.).
4. Jagdish Narayan Gurjar S/o Shri Nanchharam Gurjar,
Aged About 28 Years, R/o Village Talwa Post Bihajar,
Tehsil Viratnagar, Distt. Jaipur (Raj.).
5. Raj Kapoor S/o Shri Dulli Ram, Aged About 36 Years, R/o
Village Morolikapura Post Vishnoda, Tehsil Dholpur, Distt.
Dholpur (Raj.).
6. Rajendra Singh S/o Shri Syodan Ram, Aged About 33
Years, Village And Post Mohalla Kumana Chhau Tehsil
Udaipurwati Distt. Jhunjhunu (Raj.).
7. Boduram Domoliya S/o Shri Madan Lal, Aged About 35
Years, R/o Village And Post Bay, Tehsil Dataramgarh,
Distt. Sikar (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Director, Elementary Education, Bikaner (Raj.).
3. Chief Executive Officer, Zila Parishad, Chittorgarh.
4. Chief Executive Officer, Zila Parishad, Bikaner.
5. Chief Executive Officer, Zila Parishad, Sawai Madhopur.
6. Chief Executive Officer, Zila Parishad, Udaipur.
7. Chief Executive Officer, Zila Parishad, Sikar.
8. Chief Executive Officer, Zila Parishad, Jaisalmer.
9. Chief Executive Officer, Zila Parishad, Jaipur.
10. Chief Executive Officer, Zila Parishad, Jhunjhunu.
11. Chief Executive Officer, Zila Parishad, Dholpur.
12. Chief Executive Officer, Zila Parishad, Ajmer.
13. Block Development Officer, Panchayat Samiti Bhadesar,
District Chittorgarh.
14. Block Development Officer, Panchayat Samiti Shree
Dungargarh, District Bikaner.
15. Block Development Officer, Panchayat Samiti Nimbahera,
District Chittorgarh.
(2 of 3) [CW-5388/2021]
16. Block Development Officer, Panchayat Samiti Bonli,
District Sawai Madhopur.
17. Block Development Officer, Panchayat Samiti Salumber,
District Udaipur.
18. Block Development Officer, Panchayat Samiti Fatehpur,
District Sikar.
19. Block Development Officer, Panchayat Samiti Jaisalmer,
District Jaisalmer.
20. Block Development Officer, Panchayat Samiti
Jamwaramgarh, District Jaipur.
21. Block Development Officer, Panchayat Samiti Sum,
District Jaisalmer.
22. Block Development Officer, Panchayat Samiti Baadi,
District Dholpur.
23. Block Development Officer, Panchayat Samiti Udaipurwati,
District Jhunjhunu.
24. Block Development Officer, Panchayat Samiti
Dataramgarh, District Sikar.
25. Block Development Officer, Panchayat Samiti Javaza,
District Ajmer.
----Respondents
For Petitioner(s) : Mr. Vinod Jhajharia through Cisco
Webex App
JUSTICE DINESH MEHTA
Order
26/03/2021
Learned counsel for the petitioners submits that the issue
involved in the present writ petition is covered by the Coordinate
Bench decision dated 14.03.2019 rendered in the case of Ashok
Kumar Sharma Vs. State of Rajasthan & Ors (SB Civil Writ Petition
No.15411/2018) and in the case of Dhanraj Meena Vs. State of
Rajasthan & Ors (SB Civil Writ Petition No.12846/2017), decided
on 15.01.2018.
In view of the aforesaid, the present writ petition is also
allowed in terms of the judgments rendered in the case of Ashok
Kumar Sharma (supra) and Dhanraj Meena (supra) and it is
(3 of 3) [CW-5388/2021]
directed that the respondents while dealing with the case of the
petitioner pertaining to his pay fixation etc. would follow the
provisions of Rules 24 & 26 of the RSR as per law.
The stay application is also disposed of.
(DINESH MEHTA),J
177-Ramesh/-
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