Manchha Ram vs State
2021 Latest Caselaw 8407 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Suspension Of Sentence(Revision) No. 17/2021

Manchha Ram

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Revision Petition No. 770/2020

For Petitioner(s) : Mr. Pritam Solanki, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

Learned Public Prosecutor is directed to call for the custody

certificate as well as antecedents report of the petitioners.

List these matters along with SB Cr. Revision Petition

No.192/2021.

(MANOJ KUMAR GARG),J 194-195-MS/-

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