Vishal vs State Of Rajasthan
2021 Latest Caselaw 8395 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 751/2021

Vishal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

List after two weeks.

Interim order, if any, to continue till last date.

(VIJAY BISHNOI),J

179-Pratibha/-

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