Vishnu Soni vs State Of Rajasthan
2021 Latest Caselaw 8369 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1406/2019

Vishnu Soni S/o Shri Akshya Raj Soni, Aged About 35 Years, Resident Fo House Of Jethmal Kela, Bypass Road, Bhojawato Ke Bass Ke Pass, Soor Sagar, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Mangi Lal Purohit S/o Shri Bhanwar Lal Ji, By Caste Brahaman, Resident Of House No. 14/699, Chopasni Housing Board, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. C.P. Soni

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

25/03/2021

As stated by counsel Shri Firoz Khan, the instant misc.

petition as well as the stay application are dismissed as

withdrawn.

(SANDEEP MEHTA),J

72-Sudhir Asopa/-

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