Tribhuvan Raj Bhandari vs State
2021 Latest Caselaw 8165 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Writ Petition No. 83/2021

Tribhuvan Raj Bhandari S/o Late Shri S.r. Bhandari, Aged About 65 Years, Gulab Vatika, Paota B Road, Ps Mahamandir, Jodhpur.

----Petitioner Versus

1. State, Through The Director General Of Police, Head Quarter, Rajasthan, Jaipur.

2. The Commissioner Of Police, Jodhpur, Rajasthan.

3. The Station House Officer, Police Station Mahamandir, District Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ramdev Rajpurohit for Mr.Rajvendra Sarswat For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Put up before another Bench.

(VIJAY BISHNOI),J

182-msrathore/-

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