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Bhanwar Singh Gopal Singh vs Biraj Kanwar
2021 Latest Caselaw 8098 Raj

Citation : 2021 Latest Caselaw 8098 Raj
Judgement Date : 24 March, 2021

Rajasthan High Court - Jodhpur
Bhanwar Singh Gopal Singh vs Biraj Kanwar on 24 March, 2021
Bench: Arun Bhansali

(1 of 5) [CFA-451/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 451/2019 Bhanwar Singh Gopal Singh S/o Kalyan Singh, Aged About 77 Years, R/o Bhainsada Kalan, Tehsil Riyan Badi, District Nagaur.

----Appellant Versus

1. Biraj Kanwar D/o Late Kalyan Singh, W/o Jagdish Singh, R/o Jagannathpuri, Tehsil Bansur, District Alwar, Rajasthan At Present Delhi.

2. Rajkanwar W/o Daulat Singh, D/o Late Moti Singh, R/o Renwal, Tehsil Renwal, District Jaipur.

3. Kailash Chand S/o Shiv Narayan, R/o Merta City, President Janhit Seva Sansthan (Regd. No. 84/nagaur), Merta City, District Nagaur.

4. Nand Bihari S/o Kailash Chand Agrawal, R/o Merta City, Vice President Janhit Seva Sanstha, Merta City, District Nagaur.

5. Abhay Singh S/o Moti Singh, R/o Bhainsada Kalan, Tehsil Riya Badi, District Nagaur.

6. Ranveer Singh S/o Moti Singh, R/o Bhainsada Kalan, Tehsil Riya Badi, District Nagaur.

7. Bhagi Singh S/o Moti Singh, R/o Bhainsada Kalan, Tehsil Riya Badi, District Nagaur.

8. Hukma Ram S/o Jay Ram, R/o Chawandiya Kala, Tehsil Riya Badi, District Nagaur.

9. Asha Ram S/o Jay Ram, R/o Chawandiya Kala, Tehsil Riya Badi, District Nagaur.

10. Bhera Ram S/o Jay Ram, R/o Chawandiya Kala, Tehsil Riya Badi, District Nagaur.

11. Guda Ram S/o Jay Ram, R/o Chawandiya Kala, Tehsil Riya Badi, District Nagaur.

12. Ram Niwasi S/o Jay Ram, R/o Chawandiya Kala, Tehsil Riya Badi, District Nagaur.

13. Vimla Devi W/o Lulchha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

14. Sugna Ram S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

15. Jassa Ram S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

16. Raprashad S/o Hardeen Ram, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

17. Tulsi Ram S/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

18. Surendra Pal S/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

19. Maina Devi W/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

20. Ram Narayan @ Tulsi Ram S/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

21. Kana Ram S/o Hardeen Ram, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

22. Bhanwaru Ram S/o Nathu Ram, R/o Kalekada, Tehsil Riya Badi, District Nagaur.

23. Ram Niwas S/o Nathu Ram, R/o Kalekada, Tehsil Riya Badi, District Nagaur.

(2 of 5) [CFA-451/2019]

24. Hema Ram S/o Nathu Ram, R/o Kalekada, Tehsil Riya Badi, District Nagaur.

25. Chhotu Ram S/o Nathu Ram, R/o Kalekada, Tehsil Riya Badi, District Nagaur.

26. Patasi W/o Ramprasad, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

27. Ram Niwas S/o Mangu Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

28. Dharu Ram S/o Chandra Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

29. Gyarasi Devi W/o Ram Avtar, S/o Shankar Ram, R/o Sogawas, Tehsil Merta , District Nagaur.

30. Bhera Ram S/o Jora Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

31. Rani Devi W/o Deva Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

32. Patasi W/o Shankar Ram, R/o Sogawas, Tehsil Merta, District Nagaur.

33. Kalu Ram S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

34. Baldev Ram S/o Pancha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

35. Mahendra S/o Pancha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

36. Purkha Ram S/o Pancha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

37. Manchha Ram S/o Pancha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

38. Jogali W/o Pancha Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

39. Prem Sukh S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

40. Ram Ratan S/o Dhanna Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

41. Ram Lal S/o Dhanna Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

42. Gulabi Devi W/o Hema Ram, R/o Sogawas, Tehsil Merta , District Nagaur.

43. Chain Singh S/o Himmat Singh, R/o Bhainsada Kalan, Tehsil Riya Badi ,district Nagaur.

44. Narayan Singh S/o Himmat Singh, R/o Bhainsada Kalan, Tehsil Riya Badi ,district Nagaur.

45. Bidami Devi D/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

46. Geeta Devi D/o Ramsukh, B/c Jat, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

47. Samu Devi D/o Ramsukh, R/o Mandawara, Tehsil Riya Badi, District Nagaur.

48. Hanuman S/o Gumn, R/o Dhaneriya Leel, Tehsil Riya Badi, District Nagaur.

49. Asha Ram S/o Deva Ram, R/o Dhaneriya Leel, Tehsil Riya Badi, District Nagaur.

50. Rampal S/o Deva Ram, R/o Dhaneriya Leel, Tehsil Riya Badi, District Nagaur.

51. Pancha Ram S/o Mangu Ram, R/o Dhaneriya Leel, Tehsil Riya Badi, District Nagaur.

52. Arjun Ram S/o Bheekha Ram, R/o Dhaneriya Leel, Tehsil

(3 of 5) [CFA-451/2019]

Riya Badi, District Nagaur.

53. Lrs Of Bhanwaru Ram S/o Dhula Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur. (Since Deceased)

54. Menki W/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

55. Ratna Ram S/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

56. Munna Ram S/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

57. Mattu Devi D/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

58. Geeta Devi D/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

59. Janki W/o Buksha Ram, D/o Ganesh Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

60. Raju Ram S/o Bukhsha Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

61. Asha Ram S/o Buksha Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

62. Chaina Ram S/o Buksha Ram, S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

63. Kalu Ram S/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

64. Pappu Devi D/o Bhanwaru Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

65. Labhu Ram S/o Dhula Ram, R/o Chundiya, Tehsil Riya Badi, District Nagaur.

66. Lrs Of Narayan Singh S/o Himmat Singh, R/o Amarpura, Tehsil Chomu, District Jaipur (Since Deceased)

67. Ranchod Singh S/o Narayan Singh, R/o Amarpura, Tehsil Chomu, District Jaipur.

68. Raghuveer Singh S/o Narayan Singh, R/o Amarpura, Tehsil Chomu, District Jaipur.

69. State Of Rajasthan, Through District Collector, Nagaur.

70. Sub Registrar, Riya Badi, District Nagaur

71. Tehsildar, Riya Badi, District Nagaur.

72. Patwari Halka, Badayali, Tehsil Riya Badi, District Nagaur.

----Respondents

For Appellant(s) : Mr. C.S.Kotwani. For Respondent(s) : Mr. Govind Suthar.

Mr. Vasu Dev Gaur.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 24/03/2021

An application under Section 151 CPC has been filed by the

respondent No.4 seeking a direction against the respondent

No.56, the District Collector, Nagaur for passing order for

conversion of the land in question.

(4 of 5) [CFA-451/2019]

It is inter-alia submitted in the application that the suit filed

by the appellant has been dismissed by the trial court by its

judgment dated 16.09.2019 under Order VII Rule 11 CPC.

Feeling aggrieved, the present first appeal has been filed,

wherein, this Court by order dated 18.11.2019 ordered as under:-

"Meanwhile and till the next date of hearing, any use of land[conversion/alienation] will remain subject to final outcome of this appeal."

It is submitted that the respondent No.4 has approached the

authorities seeking conversion of the land in question, which has

been recommended by the SDO, Riya Badi (Nagaur). However, the

District Collector, by misinterpreting the order dated 18.11.2019

(supra) has not passed any order and, therefore, he may be

directed to pass the order for conversion as the interim order

granted is very clear, wherein, the passing of order for conversion

and/or alienation has not been stayed, the same have only been

made subject to the outcome of the appeal.

Further submissions have been made that the appellant by

filing application before Tehsildar, has claimed that there is interim

order of this Court, which is distortion of the order dated

18.11.2019 passed by this Court.

Learned counsel for the appellant made submissions that the

prayer made by the respondents seeking direction to the District

Collector to pass the order for conversion is beyond the scope of

the present proceedings and it is for the District Collector to take a

view on the application filed by the respondent No.4 seeking

conversion of the land. So far as the order passed by this Court is

(5 of 5) [CFA-451/2019]

concerned the same is very specific and, therefore, the application

filed by the respondent deserves to be dismissed.

I have considered the submissions made by learned counsel

for the parties and have perused the material indicated in the

application as well as order passed by this Court.

The order dated 18.11.2019 passed by this Court, is very

clear, wherein, it has been indicated that 'use of land', which has

been further specified by indicating 'conversion/alienation', would

remain subject to the final outcome of the appeal and, therefore,

the respondent No.4 to the extent of submissions that there is no

interim order by this Court qua the conversion/alienation, are

correct. However, insofar as, passing of order of conversion is

concerned, it is for the District Collector to take a view as to

whether the order for conversion should be passed or not, there is

no occasion for this Court to direct him to pass order for

conversion. However, the Collector cannot sit on the application,

he has to pass an order, either way.

In view of the above, the application filed by the respondent

No.4 is disposed of.

The District Collector may pass appropriate orders on the

application for conversion in accordance with law, expeditiously.

(ARUN BHANSALI),J 44-pradeep/-

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