Ramkishore @ Pappuram vs State
2021 Latest Caselaw 8073 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 340/2020

Ramkishore @ Pappuram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pappu Sangwa, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/03/2021

Two weeks' time is granted to comply with the order dated

04.01.2021 passed by this Court, failing which the petition shall

stand dismissed without further reference to the Court.

(MANOJ KUMAR GARG),J 111-MS/-

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