Umar vs State
2021 Latest Caselaw 8067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 594/2020

Umar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajeev Chouhan, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/03/2021

Two weeks' time is granted for filing extra sets, failing which

the petition shall stand dismissed without further reference to the

Court.

(MANOJ KUMAR GARG),J 113-MS/-

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