Managing Committee, Shah ... vs State Of Rajasthan
2021 Latest Caselaw 8040 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5048/2021

1. Managing Committee, Shah Goverdhan Lal Kabra Teachers College, (C.t.e.) Jodhpur, Ummaid Hospital Road, Geeta Bhawan, Jodhpur Through Its Secretary, Shri Hari Gopal Rathi S/o Shri Late Shri Kishan Gopal Rathi, Age 75 Years.

2. Managing Committee, Shri Mashehs Shiksan Sansthan, Opp. Ummaid Hospital, Siwanchi Gate, Jodhpur Through Its Secretary Shri Hari Gopal Rathi S/o Shri Late Shri Kishan Gopal Rathi Age 75 Years.

----Petitioners Versus

1. State Of Rajasthan, Through The Director / Commissioner, Secondary Education, Rajasthan, Bikaner.

2. Dr. Jitendra Sharma S/o Late Shri Rajendra Sharma, R/o 85 Sector 7 Ext, New Power House Road, Jodhpur -3

----Respondents

For Petitioner(s) : Mr. DD Chitlangi

JUSTICE DINESH MEHTA

Order

23/03/2021

1. It is submitted that the controversy involved in the present

case is squarely covered by the Division Bench judgment of this

Court rendered in the case of State of Rajasthan & Anr. Vs.

The Management Committee Sh. Bhagwan Das Todi

College, reported in 2016(2) WLC (Raj.) 1.

2. In view of the submissions made, issue notice. Issue notice

of stay application also, returnable within four weeks.

(2 of 2) [CW-5048/2021]

3. Notices be given 'dasti' to learned counsel for the petitioners,

if so desired.

4. Meanwhile, if petitioners makes payment of its share as per

rules (20% of the amount), recovery of the amount pursuant to

the impugned order dated 20.02.2020 from petitioners shall

remain stayed.

5. It would be open for respondent No.2 to seek compliance of

rest of the directions against the State.

6. Connect with SB Civil Writ Petition No.3876/2021.

(DINESH MEHTA),J 172-Amar/-

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