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Dinesh Soni vs State
2021 Latest Caselaw 8006 Raj

Citation : 2021 Latest Caselaw 8006 Raj
Judgement Date : 22 March, 2021

Rajasthan High Court - Jodhpur
Dinesh Soni vs State on 22 March, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 962/2021

Dinesh Soni S/o Shri Shiv Ratan Soni, Aged About 37 Years, 66- A, Shanti Priya Nagar, Chopasani Road, Jodhpur.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sabir Khan Silawat For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

22/03/2021

As stated by counsel Shri Sabir Khan, the instant application

for pre-arrest bail is dismissed as having rendered infructuous.

(SANDEEP MEHTA),J 111-Sudhir Asopa/-

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