Omprakash vs State
2021 Latest Caselaw 7983 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 120/2020

Omprakash

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Amitabh Acharya, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

Last opportunity is granted to the learned Public Prosecutor

to call for the antecedents report as well as custody certificate of

the appellant.

Put up on 07.04.2021, as prayed.

(MANOJ KUMAR GARG),J 158-MS/-

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