Raghuraj Singh Rathore vs The Raj. State Road Transport Cor
2021 Latest Caselaw 7974 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3991/2021

Raghuraj Singh Rathore S/o Jethu Singh, Aged About 39 Years, R/o Village Hariyadhana, Tehsil Bilara, District Jodhpur, Rajasthan.

----Petitioner Versus

1. The Raj. State Road Transport Cor., Through Its Managing Director, Jaipur.

2. The Executive Director (Administration), Rajasthan State Road Transport Corporation, Jaipur

3. The Chief Manager, Rajasthan State Road Transport Corporation, Jodhpur Depot, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Vikram Singh Bhati for Mr. Mahaveer Singh

JUSTICE DINESH MEHTA

Order

22/03/2021

1. Learned counsel for the petitioner submits that the issue

raised in the present writ petition is squarely covered by judgment

in Leeladhar Vs. RSRTC & Ors (SBCWP No.2941/2010), decided on

18.07.2013.

2. Issue notice. Issue notice of stay application also, returnable

within four weeks.

3. Notices be given 'dasti' to the learned counsel for the

petitioner, if so desired.

4. Meanwhile and till further orders, further proceeding

pursuant to the charge-sheet dated 26.02.2020 (Annex.1) shall

remain stayed.

                                                                            (2 of 2)                   [CW-3991/2021]


                                   5.    Connect   with   SB    Civil    Writ     Petitions       No.9558/2018    &

                                   No.2905/2021.




                                                                                            (DINESH MEHTA),J
                                    71-Amar/-

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