Rahul Solanki vs State
2021 Latest Caselaw 7973 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 55/2021

Rahul Solanki

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. BS Rathore, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

One week's time is granted for filing extra sets.

(MANOJ KUMAR GARG),J 145-MS/-

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