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Bhaga Lal vs State
2021 Latest Caselaw 7882 Raj

Citation : 2021 Latest Caselaw 7882 Raj
Judgement Date : 19 March, 2021

Rajasthan High Court - Jodhpur
Bhaga Lal vs State on 19 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3286/2021

Bhaga Lal S/o Naru, Aged About 25 Years, Udhital, Tehsil Gogunda, District Udaipur, Rajasthan. (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Naman Mohnot For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner prays for some

time to procure order-sheets of the trial court. Time

prayed for is granted.

List after ten days.

(VIJAY BISHNOI),J

27-msrathore/-

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