Nikka Singh @ Chota Singh vs State
2021 Latest Caselaw 7872 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3445/2021

Nikka Singh @ Chota Singh S/o Munshi Singh, Aged About 50 Years, Caste Sikh, R/o 4 Zed, Sri Ganganagar. (Presently Incarcerated In District Jail, Shri Ganganagar).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Jayant Joshi For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

Surabhii/40-

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