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Lokendra Singh vs State
2021 Latest Caselaw 7863 Raj

Citation : 2021 Latest Caselaw 7863 Raj
Judgement Date : 19 March, 2021

Rajasthan High Court - Jodhpur
Lokendra Singh vs State on 19 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IIIrd Bail Application No. 3769/2021

Lokendra Singh S/o Ajay Pal Singh, Aged About 26 Years, R/o Gali No. 2, Near Vatenery Hospital, Rampura Basti, Lalgarh, P.s. Nayasahar, Dist. Bikaner (Raj.). (Presently Lodged In Central Jail, Bikaner).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Vineet Jain For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court

after recording of the statements of the prosecution witness

Nihar Joshi.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

83-mohit/-

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