Jitendra Kumar vs Kiran Maheshwari
2021 Latest Caselaw 7840 Raj

(1 of 1) [EP-5/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Election Petition No. 5/2019

Jitendra Kumar

----Petitioner Versus Kiran Maheshwari

----Respondent

For Petitioner(s) : Mr. Jitendra Kumar Khatik, present-in-

person For Respondent(s) : Mr. Sunil Beniwal, AAG assisted by Mr. Kunal Upadhyay & Mr. Karan Bishnoi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

19/03/2021

Arguments heard and concluded.

Judgment reserved.

(VINIT KUMAR MATHUR),J 1-SunilS/-

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