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Shanker Lal vs State
2021 Latest Caselaw 7772 Raj

Citation : 2021 Latest Caselaw 7772 Raj
Judgement Date : 18 March, 2021

Rajasthan High Court - Jodhpur
Shanker Lal vs State on 18 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1469/2019

Shanker Lal

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. JVS Deora, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/03/2021

As per office report, the accused appellant did not appear for

his attendance on the given date.

Counsel for the appellant submits that today the appellant

Shanker Lal is present in Court.

The appellant is directed to appear before the Deputy

Registrar (Judicial) of this Court today itself, who shall mark his

attendance.

Office to proceed further.

(MANOJ KUMAR GARG),J 142-MS/-

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