Bhana Ram vs State
2021 Latest Caselaw 7758 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6753/2019

Bhana Ram S/o Panna Ram, Aged About 60 Years, By Caste Sirvi, Resident Of Village Atbada, P.s. Sojat City, District Pali.

----Petitioner Versus

1. State, Through PP

2. Kamla Devi W/o Late Girdhari Lal, By Caste Srivi, Resident Of Tirupati Nagar, Banar Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Tarun Dhaka For Respondent(s) : Mr. Mahipa Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

18/03/2021

Counsel Shri Dhaka craves liberty to withdraw the instant

misc. petition seeking leave that the petitioner may be permitted

to challenge the order framing charge by taking recourse to

suitable legal remedy i.e., filing of revision before the Sessions

Judge concerned. Thus, the misc. petition is dismissed as

withdrawn with the liberty prayed for.

(SANDEEP MEHTA),J

13-Sudhir Asopa/-

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