Madhav Lal vs Devkishan
2021 Latest Caselaw 7750 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 928/2021

Madhav Lal

----Petitioner Versus Devkishan

----Respondent

For Petitioner(s) : Mr. Usman Ghani, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/03/2021

Issue fresh notice to the respondent. Rule is made returnable

within two weeks. Notices be given 'dasti'.

(MANOJ KUMAR GARG),J 161-MS/-

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