Dr.Suhas Kamadi vs State
2021 Latest Caselaw 7638 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 935/2014

Dr.suhas Kamadi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ashok Kumar, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. DS Udawat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 05.04.2021.

Both the parties are directed to remain present before this

Court on the next date of hearing i.e. 05.04.2021.

(MANOJ KUMAR GARG),J 149-MS/-

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