Akash vs State Of Rajasthan
2021 Latest Caselaw 7602 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3449/2021

Nand Das @ Dungar Das

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Hitendra Singh For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/03/2021

Call for case diary.

List on 24.03.2021.

(VIJAY BISHNOI),J

66-Arun/-

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