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Kanahaiya Lal vs State
2021 Latest Caselaw 7601 Raj

Citation : 2021 Latest Caselaw 7601 Raj
Judgement Date : 17 March, 2021

Rajasthan High Court - Jodhpur
Kanahaiya Lal vs State on 17 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3640/2021

Kanahaiya Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Varun Arora For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/03/2021

Put up before appropriate bench.

(VIJAY BISHNOI),J

88-mohit/-

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