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Nerver Singh vs State
2021 Latest Caselaw 7475 Raj

Citation : 2021 Latest Caselaw 7475 Raj
Judgement Date : 16 March, 2021

Rajasthan High Court - Jodhpur
Nerver Singh vs State on 16 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 356/2020

Nerver Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/03/2021 The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 06.04.2021, as already fixed.

(MANOJ KUMAR GARG),J 138-MS/-

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