Baldev Ram vs State
2021 Latest Caselaw 7467 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Appeal No. 631/2020

Baldev Ram S/o Shri Gordhan Ram, Aged About 42 Years, Dangawas, Police Station Merta City, District Nagaur. (At Present Lodged In Sub Jail Parbatsar, District Nagaur).

----Appellant Versus

State, Through P.p.

----Respondent Connected With

S.B. Criminal Appeal (Sb) No. 222/2020

Pema Ram S/o Shri Sugna Ram, Aged About 45 Years, By Caste Jat, Resident Of Dagawas, Merta City Police Station, District Nagaur. (Confined In Central Jail, Jodhpur).

----Appellant Versus State, Through Pp

----Respondent

For Appellant(s) : Mr. R.R. Jangu

For Respondent(s) : Mr. Vikram Sharma, PP

Mr. Rahul Rajpurohit for Dr. Sachin Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Learned counsel for the appellants is directed to

supply copy of the criminal appeals along with other

(2 of 2) [CRLAS-631/2020]

relevant documents to learned counsel appearing for CBI,

which has investigated the case and file charge-sheet in

the matter.

List after a week while showing name of Dr. Sachin

Acharya in the cause list, as counsel appearing for CBI.

(VIJAY BISHNOI),J

147 - 148 ms rathore

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