Ahmad Khan vs State Of Rajasthan
2021 Latest Caselaw 7465 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 217/2021

Ahmad Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. K.P. Raj Singh For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Await return of notice for 23.03.2021.

(VIJAY BISHNOI),J

168-Taruna/-

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