Indra Singh Rathore And Anr vs State And Anr
2021 Latest Caselaw 7420 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3720/2020

Karnesh Mathur

----Petitioner Versus State

----Respondent Connected With

1. S.B. Criminal Misc(pet.) No. 2409/2017

2. S.B. Criminal Misc(pet.) No. 2732/2019

3. S.B. Criminal Misc(pet.) No. 3382/2020

For Petitioner(s) : Mr. Mukesh Rajpurohit Mr. Rajiv Vishnoi For Respondent(s) : Mr. BS Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

List after one week.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

197-pratibha/-

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