Premshanker vs State Of Rajasthan
2021 Latest Caselaw 7319 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1478/2019

Premshanker

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Charan, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/03/2021

Put up after two weeks along with SB Cr. Revision Petition

No.512/2017.

(MANOJ KUMAR GARG),J 151-MS/-

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