Prakash vs State
2021 Latest Caselaw 7306 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3292/2021

Prakash S/o Richhpal, Aged About 34 Years, Sardarpura Khartha, Police Station Suratgarh, District Sri Ganganagar. (At Present Lodged In Sub Jail, Nohar).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. J.K. Suthar For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the victim.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

122-msrathore/-

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